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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(w) in The Clinical Establishments (Registration And Regulation) Act, 2010

(w)the manner and the time within which the information is to be furnished to the authority or the State Council or the National Council as the case may be, under section 48;