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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(10) in Himachal Pradesh Food Security Rules, 2019

(10)The District Level Vigilance Committee after compilation the social audit reports of all the fair price shops in district, will forward the same to the Directorate, Food, Civil Supplies and Consumer Affairs for scrutiny and necessary action.