Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 26 in The Calcutta Port Rules, 1943 26. Projections from vessels. - All sea-going vessels proceedings to or from the docks or jetties shall turn in all boats, and remove all projections likely to collide with any wall, pier or jetty or quay equipment.
