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State of Punjab - Section

Section 5 in Punjab State Regulation of Fee of Un-aided Educational Institutions Rules, 2017

5. Procedure of working of Regulatory Body [Section 13(2].

- (l) There shall be five days week of working of Regulatory Body.
(2)The office of Regulatory Body shall remain closed on every Saturday and Sunday. Apart from this, the Regulatory Body shall follow such Gazetted holidays, as may be notified or declared by the State Government from time to time.
(3)The Regulatory Body shall take its decision by a quorum of majority.