Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

Smt. B.Madhu And Others vs Nvs Prasada Varma on 22 November, 2025

 APHC010525952025
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                      [3331]
                           (Special Original Jurisdiction)

          SATURDAY,THE TWENTY SECOND DAY OF NOVEMBER
                 TWO THOUSAND AND TWENTY FIVE

                                  PRESENT

          THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

                     CONTEMPT CASE NO: 2819/2025

Between:

Smt. B.madhu and Others                                  ...PETITIONER(S)

                                    AND

Sri Anil Kumar Singhal and Others                       ...CONTEMNOR(S)

Counsel for the Petitioner(S):

   1. K R SRINIVAS

Counsel for the Contemnor(S):

   1. NVS PRASADA VARMA

The Court made the following order:

       At request of Sri N.V.S. Prasad Varma, learned counsel appearing for
the respondents, list the matter on 19.12.2025.

________________________ SUBBA REDDY SATTI, J Dated: 22.11.2025 TVN