Andhra Pradesh High Court - Amravati
Smt. B.Madhu And Others vs Nvs Prasada Varma on 22 November, 2025
APHC010525952025
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3331]
(Special Original Jurisdiction)
SATURDAY,THE TWENTY SECOND DAY OF NOVEMBER
TWO THOUSAND AND TWENTY FIVE
PRESENT
THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI
CONTEMPT CASE NO: 2819/2025
Between:
Smt. B.madhu and Others ...PETITIONER(S)
AND
Sri Anil Kumar Singhal and Others ...CONTEMNOR(S)
Counsel for the Petitioner(S):
1. K R SRINIVAS
Counsel for the Contemnor(S):
1. NVS PRASADA VARMA
The Court made the following order:
At request of Sri N.V.S. Prasad Varma, learned counsel appearing for
the respondents, list the matter on 19.12.2025.
________________________ SUBBA REDDY SATTI, J Dated: 22.11.2025 TVN