Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] NCT Delhi - Subsection Section 21(h) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (h)to follow up cases of dispute pending before the dispute redressal committee and the local authority;
