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[Cites 0, Cited by 0] [Section 99] [Entire Act]

NCT Delhi - Subsection

Section 99(1) in The Delhi Co-Operative Societies Act, 2003

(1)Where the Registrar has made an order under section 96 for the winding up of a co-operative society, the Registrar may appoint a liquidator for the purpose and fix his remuneration.