Section 4(3)(c) in Nagpur rules Relating to the Election of Councillors

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State of Maharashtra - Subsection

Section 4(3)(c) in Nagpur rules Relating to the Election of Councillors

(c)when sub-rule (2) of this rule applies, satisfy himself that the nomination paper is accompanied by the copy of the entry in the electoral roll referred to in that sub rule; and

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State of Maharashtra - Subsection

Section 4(3)(c) in Nagpur rules Relating to the Election of Councillors