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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(2) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(2)In addition to the pay, the Chairman shall also be paid all allowances including travelling allowances as are applicable to an officer of the corresponding status in the Government. He shall also be paid any other allowances, additionally, as the Board may, with the prior approval of the Government, decide.