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[Cites 0, Cited by 0] [Section 607(3)] [Section 607] [Entire Act]

State of Jharkhand - Subsection

Section 607(3)(ii) in Bihar Education Code, 1961

(ii)The remaining 10 per cent of the grant shall be paid six months after the completion of the work on receipt of a certificate from the officer deputed by the Superintending Engineer that the work does not show signs of not having been built to specification or of having been constructed with effective materials and workmanship.