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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(5) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(5)The accounts of the Trust shall be audited every year by statutory Auditor and the audited statement of accounts together with the report of the auditor shall be laid before the Board of Trustees for approval. The accounts shall be open to CAG audit as per their requirements.