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[Cites 0, Cited by 0] [Section 41A(2)] [Section 41A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41A(2)(iv) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(iv)persistently defaulted in the performance of his functions and duties entrusted to him under the Act to the detriment of the functioning of the concerned organisation or has become incapable of such performance; or