Section 11 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017
11. Reservation of vacancies for outstanding sportspersons.
- Reservation of vacancies for outstanding sportspersons shall be 2% of the total vacancies outside the purview of the Commission in that year, earmarked for direct recruitment. In the event of non-availability of the eligible and suitable sportsperson(s) in particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure and such vacancies shall not be carried forward to the subsequent year. The reservation for sports persons shall be treated as horizontal reservation and it shall be adjusted in the respective category to which the sportspersons belong.Explanation. - "Outstanding sportsperson shall mean and include the sports-persons belonging to the State, who,-(i)represented India Team in Individual or in team event in any International Tournament of any sports and games, recognized by the Indian' Olympic Association or recognized National Sports Federation concerned; or(ii)represented India Team in Individual or in team event in any International Tournament of any sports and games, recognized by the Indian School Sport Federation or recognized National School Games Federation concerned;or(iii)Medal winner in the Individual or in team event in any national tournament of any sports and names, recognized by the Indian Olympic Association or recognized National Sports Federation concerned; or(iv)Medal winner in All India Inter University Tournament in Individual event or in team event in any sports and games recognized by Indian Universities Association.
