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State of Jharkhand - Section

Section 302 in Bihar Education Code, 1961

302. Failure at Test Examination.

- A pupil who has failed at the test examination of any school may not be sent up for the ensuing annual or supplementary Secondary or Higher Secondary School Examination, as the case may be, either as a pupil of another school or as a private student.(R. & G., page 317 XVIII.)