Section 7(1)(c) in U.P. Cinemas (Regulation) Act, 1955

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State of Uttar Pradesh - Subsection

Section 7(1)(c) in U.P. Cinemas (Regulation) Act, 1955

(c)that the licence has been guilty of breach of the provisions of this Act or the rules made thereunder or of any conditions or restrictions contained in the licence, or of any direction issued under sub-section (4) of Section 5; or

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State of Uttar Pradesh - Subsection

Section 7(1)(c) in U.P. Cinemas (Regulation) Act, 1955