Delhi High Court - Orders
State (Nct Of Delhi) vs Bhola Kumar & Ors on 27 February, 2020
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 200/2018
STATE (NCT OF DELHI) ..... Appellant
Through None
versus
BHOLA KUMAR & ORS .... Respondents
Through Mr. Hirein Sharma, APP for State
with ASI Virender Singh, Crime
Branch
M.Hasibuddin, Adv. for R-2
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 27.02.2020 Renotify on 13.7.2020. Interim order, if any, to continue.
SURESH KUMAR KAIT, J FEBRUARY 27, 2020/rk