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Delhi High Court - Orders

State (Nct Of Delhi) vs Bhola Kumar & Ors on 27 February, 2020

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~44
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   CRL.A. 200/2018
    STATE (NCT OF DELHI)                               ..... Appellant
                        Through      None

                        versus

    BHOLA KUMAR & ORS                                  .... Respondents
                Through              Mr. Hirein Sharma, APP for State
                                     with ASI Virender Singh, Crime
                                     Branch
                                     M.Hasibuddin, Adv. for R-2

    CORAM:
    HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                 ORDER

% 27.02.2020 Renotify on 13.7.2020. Interim order, if any, to continue.

SURESH KUMAR KAIT, J FEBRUARY 27, 2020/rk