Delhi High Court - Orders
Siddharth Sahib Singh vs Apex Council Of Ddca on 15 September, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~61 to 63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 685/2023
SIDDHARTH SAHIB SINGH .....Appellant
Through: Mr.Zeeshan Diwan, Mr.Shrutanjaya
Bhardwaj, Ms.Yashi Bajpai and
Ms.Anushk Singhal , Advs.
versus
APEX COUNCIL OF DDCA .....Respondent
Through: Mr.T.Singhdev, Mr.Saurabh Chadha
and Mr.Bhanu Gulati, Advs for
DDCA.
62
+ LPA 824/2023, CM APPL. 65124/2023, CM APPL. 65125/2023 &
CM APPL. 65126/2023
SIDDHARTH SAHIB SINGH .....Appellant
Through:
versus
APEX COUNCIL OF DDCA & ANR. .....Respondents
Through: Mr.T.Singhdev, Mr.Saurabh Chadha
and Mr.Bhanu Gulati, Advs for
DDCA.
63
+ LPA 90/2024 & CM APPL. 6189/2024
H. R. SHARMA .....Appellant
Through: Ms.Ishanee Kapoor and Ms.Janhavi
Negi , Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:45
DELHI AND DISTRICT CRICKET ASSOCIATION & ORS.
.....Respondents
Through: Mr.T.Singhdev, Mr.Saurabh Chadha
and Mr.Bhanu Gulati, Advs for
DDCA.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 15.09.2025
List on 18.11.2025.
DEVENDRA KUMAR UPADHYAYA, CJ
TUSHAR RAO GEDELA, J
SEPTEMBER 15, 2025/MJ
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:45