Section 7 in Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2012
7. Performance related entitlement points.
(1)For promoting co-curricular/extra Curricular activities in the previous Academic year in School Games organized by SGF and Science Fairs organized by the Department:(a)Participation. - (i) Participated and sponsored not less than Five (5) children for District Level Competitions 2 points.(ii)Participated and sponsored not less than Three (3) children for State Level Competitions 2 points.(iii)Participated and sponsored not less than Two (2) children for National Level Competitions 2 points.(b)Achievement. - (i) At least Two(2) students receive awards at district level 3 points.(ii)At least One (1) student receive award at State level 3 points.(iii)At least One(1) student receive award at National level 3 points.(2)For Achievement in SSC Public Exams: -(i)50-60 % of students secure GPA 10 4 points.(ii)61-70 % of students secure GPA 10 6 points.(iii)71-90 % of students secure GPA 10 8 points.(iv)91-100 % of students secure GPA 10 10 points.(3)The above points will be awarded to HM and the teacher concerned in the school, provided that:(a)The attendance of the teacher is 80% and above and covered the syllabus as per schedule.(b)Any Teacher who has been awarded / confirmed a punishment/warning for grave irregularities will not get any entitlement points for 4 years.(c)The competent authority shall record all such facts in the SRs of the concerned HM/Teacher.(d)The teacher who furnishes false information and HM who attests it, shall be liable for disciplinary action and Criminal proceedings, apart from being transferred to category IV vacancies.Note. - The Deputy Educational Officers in respect of High Schools and the Mandal Educational Officers in respect of Primary and Upper Primary Schools shall attest the performance of the teachers of Government and ZPP/ MPP Schools respectively which shall be submitted with attestation of Headmaster concerned.
