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Chattisgarh High Court

Dr. B.P. Soni vs State Of Chhattisgarh 16 Wpc/180/2019 ... on 15 April, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                        WPS No. 3009 of 2016

          Dr. B.P. Soni Versus State of Chhattisgarh & Others




15/04/2019

The arguing counsel is reported to be on adjustment.

Shri RS Baghel, Deputy AG for the State. Post the matter after summer vacation. 

                        Sd/­                      Sd/­
               (Prashant Kumar Mishra)       (Parth Prateem Sahu)
                Acting Chief Justice               Judge




  Barve