Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Dr. Mushtaq Ahmad Shah on 22 November, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 10
After Notice Matter
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CPC No. 1/2010
ROBKAR ...Petitioner(s)
Through: None
V/s
Dr. Mushtaq Ahmad Shah ..... Respondent(s)
Through: None
CORAM:
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.
ORDER
22.11.2021 Notice to Mr. Manzoor Ahmad Ali, Advocate, returnable within a period of two weeks.
List on 14th December 2021.
(JAVED IQBAL) JUDGE SRINAGAR 22.11.2021 "Nuzhat"
NUZHAT SHAFI 2021.11.25 15:30 I attest to the accuracy and integrity of this document