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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Dr. Mushtaq Ahmad Shah on 22 November, 2021

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                              S. No. 10
                                                              After Notice Matter
           HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                          AT SRINAGAR
                                                                       CPC No. 1/2010



           ROBKAR                                                    ...Petitioner(s)


                                       Through:      None
           V/s

           Dr. Mushtaq Ahmad Shah                                 ..... Respondent(s)


                                       Through:      None

           CORAM:
                               HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.

                                                ORDER

22.11.2021 Notice to Mr. Manzoor Ahmad Ali, Advocate, returnable within a period of two weeks.

List on 14th December 2021.

(JAVED IQBAL) JUDGE SRINAGAR 22.11.2021 "Nuzhat"

NUZHAT SHAFI 2021.11.25 15:30 I attest to the accuracy and integrity of this document