Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Goa - Subsection

Section 39(1) in The Goa Rehabilitation Board Act, 2006

(1)The Board may turn, divert, discontinue the public use of, or permanently close, any public street or any part thereof vested in it.