Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 77 in The Rajasthan Excise Rules, 1956 77. [ Fees not to be refundable. [Substituted by GSR 34, dated 22.2.1991] - The fee paid for any licence under these rules shall not be refundable except under the specific orders of the Government].
