Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 20 in M.P. Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Niyam, 1978 20. The pay and other conditions of service of the officers and servants of the Board shall be governed by the rules applicable to the officer and servants of the Madhya Pradesh Housing Board holding corresponding posts.
