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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Sikkim - Subsection

Section 51(3)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)Apply for permission under section 45 of this Act for the retention on the land or any buildings or works or for the continuance of any use of the land, to which the notice relates; or