Madhya Pradesh High Court
Smt. Divya Paradhi vs Shivam Paradhi on 6 March, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 103 of 2024
(SMT. DIVYA PARADHI Vs SHIVAM PARADHI)
Dated : 06-03-2024
Shri Mukesh Kumar Sulakhe - Advocate for the petitioner.
Issue notice to the respondent on payment of Process Fee within seven
days by registered A.D., returnable within four weeks.
List thereafter.
(VIVEK AGARWAL) JUDGE A.Praj.
Signature Not Verified Signed by: ASHWANI PRAJAPATI Signing time: 06-03-2024 18:18:31