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Madhya Pradesh High Court

Smt. Divya Paradhi vs Shivam Paradhi on 6 March, 2024

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                                     1
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                              MP No. 103 of 2024
                                                        (SMT. DIVYA PARADHI Vs SHIVAM PARADHI)

                           Dated : 06-03-2024
                                     Shri Mukesh Kumar Sulakhe - Advocate for the petitioner.


                                     Issue notice to the respondent on payment of Process Fee within seven

days by registered A.D., returnable within four weeks.

List thereafter.

(VIVEK AGARWAL) JUDGE A.Praj.

Signature Not Verified Signed by: ASHWANI PRAJAPATI Signing time: 06-03-2024 18:18:31