Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 6 in The U.P. Board of Madarsa Education Act, 2004 6. Filling of vacancies on expiry of term of office. - The State Government shall take steps for the reconstitution of the Board before the expiry of the term of office of members under section 5.
