Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 39 in The M.P. Stamp Rules 1942

39. [ Register of sale. [Substituted by Notification No. B-6-24-V-SR-82, dated 9-11-1990.]

- Every vendor shall keep a register of impressed sheets sold to the public in Form D in Appendix III.]