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State of Haryana - Section

Section 84 in Punjab Jail Manual

84. [ Superintendent to visit jail when an unusual occurrence is reported. [See paras 212 (f) and 410(a).]

- When the Deputy Superintendent reports any unusual occurrence requiring immediate action, the Superintendent shall forthwith proceed to the jail to investigate the case and take such measures as may under the circumstances be necessary. He shall make a report of the matter in his journal.]