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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(b) in The Maharashtra Stamp Act, 1958

(b)[ instruments mentioned at [articles 1,] [Clause (b) was substituted for the original clauses (b) and (c) by Maharashtra 10 of 1965, Section.] 5(a) to (g), 17, 29, 37, [41] [This figure was substituted for the figure, brackets and letter '41(a)', by Maharashtra 27 of 1985, 5.8. (w.e.f. 10.12.1985).], 42, 43, 59(a) and 62 in Schedule I.]