Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 311] [Entire Act]

State of West Bengal - Subsection

Section 311(c) in West Bengal Municipal Act, 1993

(c)to take such other measures as may be specified in the notice.