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Supreme Court - Daily Orders

Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 26 November, 2015

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.2                                 COURT NO.6                  SECTION X

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

                                  Writ Petition(s)(Civil)       No(s).    455/2015

     ALAGAAPURAM R. MOHANRAJ AND ORS.                                        Petitioner(s)

                                                       VERSUS

     TAMIL NADU LEGISLATIVE ASSEMBLY
     REP. BY ITS SECRETARY AND ANR.                                           Respondent(s)

     (with office report)

     Date : 26/11/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                 Mr.   Jaideep Gupta, Sr. Adv.
                                       Mr.   Sanjay R. Hegde, Sr. Adv.
                                       Mr.   Nithin, Adv.
                                       Mr.   Anil Kumar Mishra-I,Adv.
                                       Mr.   S. Sethi, Adv.

     For Respondent(s)                 Mr. Subramonium Prasad, Sr. Adv.
                                       Mr. B. Balaji,Adv.
                                       Mr. S. Muthukrishnan, Adv.

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Mr. Jaideep Gupta, learned senior counsel for the petitioners started his arguments at 12.20 p.m. and was on his legs till the Court rose for the day.

The matter remained part-heard.

List the matter on Tuesday, the 1st December, 2015 as part-heard.



                         (DEEPAK MANSUKHANI)                       (INDU BALA KAPUR)
                          COURT MASTER                              COURT MASTER
Signature Not Verified

Digitally signed by
Deepak Mansukhani
Date: 2015.11.26
22:24:33 IST
Reason: