Supreme Court - Daily Orders
Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 26 November, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.2 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 455/2015
ALAGAAPURAM R. MOHANRAJ AND ORS. Petitioner(s)
VERSUS
TAMIL NADU LEGISLATIVE ASSEMBLY
REP. BY ITS SECRETARY AND ANR. Respondent(s)
(with office report)
Date : 26/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Nithin, Adv.
Mr. Anil Kumar Mishra-I,Adv.
Mr. S. Sethi, Adv.
For Respondent(s) Mr. Subramonium Prasad, Sr. Adv.
Mr. B. Balaji,Adv.
Mr. S. Muthukrishnan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Jaideep Gupta, learned senior counsel for the petitioners started his arguments at 12.20 p.m. and was on his legs till the Court rose for the day.
The matter remained part-heard.
List the matter on Tuesday, the 1st December, 2015 as part-heard.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2015.11.26
22:24:33 IST
Reason: