Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Constitution Article Section 6 in THE CONSTITUTION (FORTY-SECOND AMENDMENT) ACT, 1976 6. It is proposed to avail of the present opportunity to make certain other amendments which have become necessary in the light of the working of the Constitution.
