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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 13 in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

13. Homes not to be run without certificate.-

After the commencement of this Act, no person shall maintain or conduct any home except under, and in accordance with, the conditions of a certificate of recognition granted under this Act.