Supreme Court - Daily Orders
L. Muruganantham vs The State Of Tamil Nadu on 19 October, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.39 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1785/2023
(Arising out of impugned final judgment and order dated 29-11-2022
in WP No. 22431/2021 passed by the High Court Of Judicature At
Madras)
L. MURUGANANTHAM Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU & ORS. Respondent(s)
(IA No. 15209/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 15211/2023 - EXEMPTION FROM FILING O.T. IA No. 15218/2023 - EXEMPTION FROM PERSONAL APPEARANCE) Date : 19-10-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE PANKAJ MITHAL For Petitioner(s) Petitioner-in-person For Respondent(s) Mr. Amit Anand Tiwari, AAG Mr. Sabarish Subramanian, AOR Mr. Vishnu Unnikrishnan, Adv.
Mr. Bharat Deep Singh, Adv.
Ms. M Karthiga, AOR Mr. T. Balaji, Adv.
Mr. Dipanshu Tomar, Adv.
UPON hearing the counsel the Court made the following O R D E R List on non-miscellaneous day, i.e., on 23.01.2024.
In the meanwhile, the learned counsel appearing for the State is permitted to file additional counter affidavit.
Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.10.19 17:07:26 IST Reason: (POOJA SHARMA) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)