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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Telangana - Subsection

Section 69(2) in Telangana Court of Wards Act, 1350 F

(2)An appeal, from an order passed by the Court, shall lie to the [Government] [Substituted for the words 'Sadrul-Moham-i-Mal' (Revenue Minister) by the A.P.A.O. 1957.].