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[Section 5]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 5(1) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018
| S. No | Officer to be member of the Apex ProjectClearance Committee | Designation |
| 1. | Chief Secretary, Jammu and Kashmir | Chairman |
| 2. | Administrative Secretary, Industries andCommerce Department | Member |
| 3. | Administrative Secretary, Power DevelopmentDepartment | Member |
| 4. | Administrative Secretary, Forest DepartmentMember | |
| 5. | Administrative Secretary, Housing and UrbanDevelopment Department | Member |
| 6. | Chairman, J&K Pollution Control Board | Member |
| 7. | Director, Industries and Commerce, concerned | Member |
| 8. | Managing Director, JKDFC | Member |
| 9. | Managing Director, J&K, SIDCO | Member-Secretary |
| 10. | Representative of Industrial Associationconcerned | Member |