Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(25) in The Sidho-Kanho-Birsha University Act, 2010

(25)"Teacher" means [a Principal, Professor, Associate Professor, Reader, Assistant Professor] [Word substituted for the words 'a Professor, Principal, Reader, Lecturer' by W.B. Act 12 of 2011.] or any other person holding a whole-time teaching post, appointed or recognized by the University or appointed by an affiliated college or institution;