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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(5) in The Gujarat Ayurved University Act, 1965

(5)The State Government may, whenever, it deems fit, cause a like inspection or inquiry to be made in the manner described in sub-section (1), to (3) above and shall have, for the purposes of such inspection or inquiry, all the powers of the Chancellor under the said sub-sections.