Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 1 in Bihar Elementary School Education Committee Act, 2007

1. Short title, extent and commencement.

(1)This Act may be called the Bihar Elementary School Education Committee Act, 2007.
(2)It shall extend to the whole of the State.
(3)It shall come into force from the date of its notification published in the Official Gazette.