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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(b)"Aadhaar number holder" means an individual who has been issued an Aadhaar number under this Act;
(ba)[ "Adjudicating Officer" means an Adjudicating Officer appointed