Calcutta High Court (Appellete Side)
Sri Shyamal Kumar Banerjee vs The Steel Authority Of India Ltd. & ... on 18 April, 2016
Author: Nishita Mhatre
Bench: Nishita Mhatre
1
11 18.04.2016
rpan Ct. No.17 FMA No.965 of 2011
with
CAN No. 6373 of 2015
Sri Shyamal Kumar Banerjee
Vs.
The Steel Authority of India Ltd. & Others
Mr. Anath Bandhu Dutta
... for the Appellant/Applicant.
Mr. Sauvik Nandy
... For the Respondents No.1-4.
An application under Section 5 of the Limitation Act to be filed within three weeks and a copy of the same be served on the Respondents.
(Nishita Mhatre, J.) (Rakesh Tiwari, J.)