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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3) in Bihar Hindu Religious Trusts Rules, 1952

(3)The President and the members if in station at the time of a meeting and not coming from outside will not be entitled to travelling allowance but will be entitled to draw a conveyance allowance of Rs. 3/- and Rs. 2/-. respectively, per meeting.[Section 28 (2) (A)]