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[Cites 1, Cited by 20]

Income Tax Appellate Tribunal - Delhi

Ito Ward - 2(5), Ghaziabad vs Veer Singh, Ghaziabad on 30 September, 2019

                            INCOME TAX APPELLATE TRIBUNAL
                              DELHI BENCHES "E": NEW DELHI
                         BEFORE SHRI H.S.SIDHU, JUDICIAL MEMBER
                                           AND
                    SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER

                                   ITA No. 366/Del/2017
                                 (Assessment Year: 2008-09)
                    ACIT,                   Vs.        Harvinder Singh Jaggi,
                Circle-34 (1),                     D-13B, 1st Floor, East of Kailash,
                 New Delhi                           Near Sapna Cinema, Delhi
                                                         PAN: AAEPJ2007N
                 (Appellant)                                (Respondent)


            and 67 others - as per Annexure-A

                 Revenue by :                         Ms.Rakhi Vimal, Sr. DR
                 Assessee by:                                None
               Date of Hearing                            27/09/2019
            Date of pronouncement                         30/09/2019


                                         ORDER

PER BENCH

1. These are the appeals filed by Department and the cross objection filed by the assessee against the order of respective the ld CIT(A) for respective assessment Years.

2. At the outset of the hearing itself, the ld. ARs brought to our attention that CBDT vide Circular No. 17/2019 dated 08th August 2019 has decided that the revenue would not prefer any appeal before the Tribunal if the tax effect is less than Rs. 50 lakhs.

Therefore, he pleaded that the appeal of the revenue be decided as per the Instruction of the CBDT.

3. The ld DRs vehemently objected to the same and submitted that it applies prospectively and not to pending appeals.

Page 1 of 7

4. We have heard the contention of rival parties and perused the material on record. We find that the CBDT vide Circular No. 17/2019 dated 08th August 2019 has enhanced the monetary limit for filing the appeal by the department before Income Tax Appellate Tribunal, Hon'ble High Courts and Hon'ble Supreme Court. The relevant para of the aforesaid circular is reproduced as under :-

"2. As a step towards further management of litigation, it has been decided by the Board that monetary limits for filing of appeals in income-tax cases be enhanced further through amendment in Para 3 of the Circular mentioned above and accordingly, the table for monetary limits specified in Para 3 of the Circular shall read as follows:
S.No. Appeals/SLPs in Income-tax Monetary Limit (Rs.) matters
1. Before Appellate Tribunal 50.00,000
2. Before High Court 1.00.00.000
3. Before Supreme Court 2.00,00.000
3. Further, with a view to provide parity in filing of appeals in scenarios where separate order is passed by higher appellate authorities for each assessment year vis-a-vis where composite order for more than one assessment years is passed, para 5 of the circular is substituted by the following para:

"5. The Assessing Officer shall calculate the tax effect separately for every assessment year in respect of the disputed issues in the case of every assessee. If, in the case of an assessee. the disputed issues arise in more than one assessment year, appeal can be filed in respect of such assessment year or years in which the tax effect in respect of the disputed issues exceeds the monetary' limit specified in para 3. No appeal shall be filed in respect of an assessment year or y ears in which the tax effect is less than the monetary limit specified in para 3. Further, even in the case of composite order of any High Court or appellate authority which involves more than one assessment year and common issues in more than one assessment year, no appeal shall be filed in respect of an assessment year or years in which the tax effect is less than the monetary limit specified in para 3. In case where a composite order/ judgement involves more than one assessee. each assessee shall be dealt with separately."

4. The said modifications shall come into effect from the date of issue of this Circular.

Page 2 of 7

5. The same may be brought to the notice of all concerned.

6. This issues under section 268A of the Income-tax Act, 1961."

5. We find that the tax effect involves in the appeal of the Revenue is below Rs. 50 lakhs.

There is no dispute that the Board's instructions or directions issued to the Income-tax authorities are binding on those authorities, therefore, the Department should have withdrawn/not pressed the present appeal in view of the aforesaid instruction since the tax effect in the instant appeal is less than the amount of Rs. 50 lakhs. The issue of applicability of the above circular to pending appeals has been decided by the coordinate bench in Dinesh Madhavlal Patel [TS-469-ITAT-2019(Ahd)] 2019-TIOL- 1556-ITAT-AHM dated 14th August, 2019 .

5. In view of the above, Circular No. 17/2019 dated 08/08/2019 will apply to all pending appeals. Therefore the precedent, it is held that the appeal is not maintainable in the instant case as the tax effect is less than Rs. 50 lakhs. Accordingly, it is held that appeal filed by the revenue is not maintainable. We also hastened to add that certain times instances stated in para No. 10 of the CBDT Circular No. 3/2018 dated 11.07.2018 is not discernable from the assessment and appellate orders, therefore, in such cases, we also give liberty to revenue that if such instances comes to their notice than, revenue may file miscellaneous application with such evidences.

6. In the result, appeal filed by the department and the cross objections filed by the assessee are dismissed.

      Order pronounced in the open court on     30/09/2019.

              -Sd/-                                                  -Sd/-
       (H.S.SIDHU)                                            (PRASHANT MAHARISHI)
      JUDICIAL MEMBER                                         ACCOUNTANT MEMBER

Dated: 30/09/2019
A K Keot

Copy forwarded to



                                                                                    Page 3 of 7
 1.   Applicant
2.   Respondent
3.   CIT
4.   CIT (A)
5.   DR:ITAT
                    ASSISTANT REGISTRAR
                  ITAT, New Delhi




                               Page 4 of 7
                                                           INCOME TAX APPELLATE TRIBUNAL
                                                              DELHI BENCHES: NEW DELHI
Sl NO.    ITA/IT(SS)A     Assessm    PAN           Name of the        Name of the respondent            Name of the DR                    Name of the AR
          No.             ent year                 appellant
   1.     396/Del/2017    2012-13    AAATI2770F    ITO(E)             India Islamic Cultural Centre     Ms. Rakhi Vimal, Sr. DR           None
   2.    `1208/Del/2017   2013-14    AAACG1557F    DCIT, Central      Galgotia Publication Pvt. Ltd     Ms. Rakhi Vimal, Sr. DR
                                                   Circle
   3.    2077/Del/2017    2007-08    ACDPA9765B    DCIT, Circle-      Ganga Ram Adwani                  Ms. Rakhi Vimal, Sr. DR           None
                                                   1(4)(1)
   4.    22112/Del/2017   2009-10    AAATG5663R    ACIT, Circle-1(1)  Goodearth Foundation              Ms. Rakhi Vimal, Sr. DR
   5.     3169/Del/2017   2011-12    AADPFI6224K   ACIT, Circle-28(2) Ineco Mills                       Ms. Rakhi Vimal, Sr. DR
   6.    22243/Del/2017   2003-04    AAACG0176C    DCIT, Circle-10(1) Global Diamonds Pvt. Ltd          Ms. Rakhi Vimal, Sr. DR
         2
   7.     2283/Del/2017   2013-14    AAATI4395L    DCIT (Exemption)     Indus Technical Education       Ms. Rakhi Vimal, Sr. DR
                                                                        Society
   8.    2368/Del/2017    2013-14    AAAAH4102N    ITO(E)               Haryana Education Society       Ms.   Rakhi   Vimal,   Sr.   DR
   9.    7497/Del/2017    2008-09    AANPS7190J    ITO, Ward-36(2)      Sumit Shah                      Ms.   Rakhi   Vimal,   Sr.   DR
   10.   4414/Del/2019    2011-12    AACPT5140L    ITO, Ward-38(3)      Neelam Thakur                   Ms.   Rakhi   Vimal,   Sr.   DR
   11.   4493/Del/2019    2007-08    AAACR0635H    DCIT, Circle-10(1)   Global Green Company Ltd        Ms.   Rakhi   Vimal,   Sr.   DR
   12.   4581/Del/2019    2012-13    AACCT2470N    ITO, Ward-76(4),     Transaction Solutions           Ms.   Rakhi   Vimal,   Sr.   DR
                                                                        International Pvt. Ltd
   13.   4988/Del/2019    2008-09    AAACG7763M    DCIT, Central        Varun Beverages                 Ms. Rakhi Vimal, Sr. DR           Mr. Paritosh Jain, Adv
                                                   Circle-07            (International) Ltd                                               Shri Divyansh Jain, Adv
   14.   5103/Del/2019    2014-15    AAHCA0139L    DCIT, Central        A2Z Infra Services Ltd          Ms. Rakhi Vimal, Sr. DR           Shri Salil Kapoor,
                                                   Circle-02
   15.   5106/Del/2019    2012-13    AABCT0424B    ACIT, Circle-76(1)   TV Today Network Ltd            Ms. Rakhi Vimal, Sr. DR           Shilesh Gupta, CA
   16.   5133/Del/2019    2015-16    AAATS1723L    DCIT(E), Circle-     St. Margaret Education          Ms. Rakhi Vimal, Sr. DR
                                                   2(1)                 Society
   17.   5153/Del/2019    2009-10    AAACT4224E    ACIT, Circle-76(1)   Text Hundred India Pvt. Ltd     Ms. Rakhi Vimal, Sr. DR
   18.   5155/Del/2019    2015-06    AFUPG6910N    ITO, Ward-28(4)      Renu Gupta                      Ms. Rakhi Vimal, Sr. DR
   19.   5197/Del/2019    2012-13    BALPS1589J    DCIT, Central        Aditya Sharma                   Ms. Rakhi Vimal, Sr. DR
                                                   Circle-7
   20.   5206/Del/2019    2013-14    AAACR4290E    ACIT, Circle-27(1)   Unitech Reality Pvt. Ltd        Ms. Rakhi Vimal, Sr. DR
   21.   5207/Del/2019    2012-13    AAACY1883E    JCIT (OSD),          Yum Restaurants (India) P Ltd   Ms. Rakhi Vimal, Sr. DR           Mr. Salil Kapoor, Adv
                                                   Circle-27(2)
   22.   5213/Del/2019    2015-16    AALFB6802A    ACIT, Circle-30(1)   Baverley Estates                Ms.   Rakhi   Vimal,   Sr.   DR
   23.   5242/Del/2019    2015-16    AACCC7670F    DCIT, Circle-6(2)    Cvent India Pvt Ltd             Ms.   Rakhi   Vimal,   Sr.   DR
   24.   5252/Del/2019    2015-16    AADCB5618B    ACIT, Circle-4(2)    Bhagwati Techno Fab Pvt. Ltd    Ms.   Rakhi   Vimal,   Sr.   DR
   25.   5253/Del/2019    2010-11    AAACY0325P    ACIT, Circle-27(1)   Unipatch Rubber Ltd             Ms.   Rakhi   Vimal,   Sr.   DR
   26.   5300/Del/2019    2010-11    AACCR5152M    ACIT, Circle-2       Ranald Wed Offset P Ltd         Ms.   Rakhi   Vimal,   Sr.   DR
   27.   5310/Del/2019    2015-16    AAACW0764A    Addl. CIT, Special   WAPCOS Ltd                      Ms.   Rakhi   Vimal,   Sr.   DR
                                                   Range-9
   28. 5311/Del/2019      2014-15    AAACU0237C    DCIT, Circle-27(1)   UNITECH HOLDINGS LTD            Ms. Rakhi Vimal, Sr. DR
   29. 55321/Del/2019     2016-17    AABCF3718N    ACIT, Circle-74(1)   Fortis Hospital Ltd             Ms. Rakhi Vimal, Sr. DR
   30. 5374/Del/2019      2014-15    AADCK2478G    ITO, Ward-14(4)      Krishan Kripa Computers         Ms. Rakhi Vimal, Sr. DR
                                                                        Industries Pvt. Ltd
   31.   5455/Del/2019    2014-15    AAGCM6447E    JCIT, Range-76       Paramount Villas Pvt. Ltd       Ms. Rakhi Vimal, Sr. DR
                                                                                                                                                    Page 5 of 7
 32.   5488/Del/2019   2007-08   AABCT3359B   DCIT, Circle-25(1)   Teen Murti Products Pvt. Ltd    Ms. Rakhi Vimal, Sr. DR   Shri Rajkumar, CA
33.   5489/Del/2019   2008-09   AABCT3359B   ACIT, Central        Teen Murti Products Pvt. Ltd    Ms. Rakhi Vimal, Sr. DR   Shri Rajkumar, CA
                                             Circle
34.   5535/Del/2019   2015-16   AABCG7737N   ITO, Ward-10(3)      Grip Construction Pvt. Ltd      Ms. Rakhi Vimal, Sr. DR
35.   5540/Del/2019   2015-16   AAACV3859K   ACIT, Cirlce-26(2)   Vimoni India Pvt Ltd            Ms. Rakhi Vimal, Sr. DR
36.   5541/Del/2019   2015-16   AACCV2294C   ACIT, Circle-        Vrindavan Tubes Ltd             Ms. Rakhi Vimal, Sr. DR
                                             26(2),
37.   5661/Del/2019   2014-15   AAACD4425F   Addl CIT, Spl        Delhi Financial Corporation     Ms. Rakhi Vimal, Sr. DR
                                             Range-3
38.   5669/Del/2019   2013-14   AAAAR3016J   DCIT(E), Circle-     Regional Centre For Biology     Ms. Rakhi Vimal, Sr. DR
                                             2(1)
39.   5672/Del/2019   2015-16   AAEV1415D    ACIT, Circle-26(1)   Vertex International Pvt. Ltd   Ms. Rakhi Vimal, Sr. DR   Shri Rajiv Saxena, Adv
                                                                                                                            Shri Shyam Sundar, AR

40. 5673/Del/2019 2015-16 AAACC3279Q ACIT, Circle-26(1) M/s. Vibhu International Pvt. Ms. Rakhi Vimal, Sr. DR Ltd

41. 5747/Del/2019 2016-17 AACHM5170D ACIT, Circle-17(2) Mutti Foods India Pvt. Ltd Ms. Rakhi Vimal, Sr. DR

42. 5741/Del/2019 2012-13 AAACN3523A ACIT, Circle-18(2) Nuberg Engineering Ltd Ms. Rakhi Vimal, Sr. DR

43. 5760/Del/2019 2015-16 AAACD2482Q ACIT, Circle-7(1) Delton Cables Ltd Ms. Rakhi Vimal, Sr. DR

44. 5827/Del/2019 2009-10 AFUPS4378A ITO, Ward-1(1) Ashoo Singhal Ms. Rakhi Vimal, Sr. DR

45. 5881/Del/2019 2014-15 AAACF7820L ACIT, Circle-18(2) Nitrex Chemicals India Ltd Ms. Rakhi Vimal, Sr. DR Venketesh Chaurasia, Adv

46. 5890/Del/2019 2015-16 AAACT0265F DCIT, Circle-25(1) Talbros Automotive Ms. Rakhi Vimal, Sr. DR Shri V. K. Garg, Adv Components Ltd

47. 5891/Del/2019 2013-14 AABCE9800E ITO, Ward-8(2) Empower Manpower Solutions Ms. Rakhi Vimal, Sr. DR P Ltd

48. 5977/Del/2019 2014-15 AAATL3800F ITO(E) Lahoria Education Society Ms. Rakhi Vimal, Sr. DR

49. 5981/Del/2019 2015-16 AAGPG1737Q ITO, Ward-55(5) Sanjay Goyal Ms. Rakhi Vimal, Sr. DR

50. 5982/Del/2019 2015-16 AEVPG4646M ACIT, Circle-62(1) Subodh Gupta Ms. Rakhi Vimal, Sr. DR

51. 6007/Del/2019 2013-14 AEAPS7307E ACIT, Circle-64(1) Chetan Bhushan Sanghi Ms. Rakhi Vimal, Sr. DR

52. 6077/Del/2019 2016-17 AADCB4208M DCIT, Circle- Bombardier Transportation Ms. Rakhi Vimal, Sr. DR Shri Yojit Parek, Adv 1(1)(2) Sweden AB

53. 6330/Del/2019 2013-14 AACCD6836G ACIT, Circle-7(1) DLF New Gurgaon Retail Ms. Rakhi Vimal, Sr. DR Developers Ltd

54. 6430/Del/2019 2016-17 AAFCD0556J ACIT, Circle-8(1) Emerging Securities Pvt ltd Ms. Rakhi Vimal, Sr. DR Page 6 of 7

55. 6473/Del/2019 2013-14 AABCI4339L ACIT, Circle-17(2) MNF Metal & Forming Pvt. Ltd Ms. Rakhi Vimal, Sr. DR

56. 6507/Del/2019 2015-16 AAACU9060B DCIT, Circle-27(1) Urjani Buildwell Pvt. Ltd Ms. Rakhi Vimal, Sr. DR

57. 6615/Del/2019 2015-16 AACCE9371P ITO, Ward-8(2) Emroyal Shiksha Pvt. Ltd Ms. Rakhi Vimal, Sr. DR Pranshu Singhal, Ca Mansi Jain, CA

58. 6617/Del/2019 2015-16 AAACA0350N Addl CIT, Special Desiccant Rotor International Ms. Rakhi Vimal, Sr. DR Range-3 Pvt. Ltd

59. 6618/Del/2019 2016-17 AADCD5219J Addl. CIT, Range- Dayco Power Transmission P Ms. Rakhi Vimal, Sr. DR 03 ltd

60. 6619/Del/2019 2016-17 AAMFD9286F Addl. CIT Special Domino Printech India LLP Ms. Rakhi Vimal, Sr. DR Range-3

61. 6668/Del/2019 2009-10 AMCPM9348R ITO, Ward-1(5) Ishwar Singh Mavi Ms. Rakhi Vimal, Sr. DR

62. 6837/Del/2019 2015-16 AKKPM6751A ITO, Ward-2(5) Vikas Mittal Ms. Rakhi Vimal, Sr. DR

63. 6836/Del/2019 2010-11 CSRPS3242M ITO, Ward-2(5) Veer Singh Ms. Rakhi Vimal, Sr. DR

64. 6826/Del/2019 2015-16 AAQPV3989F ACIT, Circle-2 Rupendra Kumar Varshney Ms. Rakhi Vimal, Sr. DR

65. 6824/Del/2019 2015-16 ACWPV2498M ITO, Ward-2(2) Richa Varshney Ms. Rakhi Vimal, Sr. DR

66. 7509/Del/2019 2009-10 AAAAC3871C ITO(E) Chaudhary Bishambhar Singh Ms. Rakhi Vimal, Sr. DR Education Society

67. 7510/Del/2019 2013-14 AAAC3871C ITO(E) Chaudhary Bishambhar Singh Ms. Rakhi Vimal, Sr. DR K. P. Garg, Adv Education Society

-Sd/- -Sd/-

       (H.S.SIDHU)                                                                                              (PRASHANT MAHARISHI)
       JUDICIAL MEMBER                                                                                          ACCOUNTANT MEMBER




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