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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(6) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(6)to establish, takeover, maintain, manage and supervise colleges, affiliated colleges, departments, centres and institutes of research or specialised studies, recognized institutions and approved institutions;