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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(7) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(7)The term of each Central Board of Studies shall be three years from the date of publication of the notification under sub-section (6) :Provided that the Central Board of Studies shall continue to perform its functions and duties for a further period of six months or till the date of notification of constitution of new Central Board of Studies is published whichever is earlier.