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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(2) in Himachal Pradesh Food Security Rules, 2019

(2)A simple format/questionnaires shall be devised which will be provided to all participants of the concerned Gram Sabha/Ward Sabha, as the case may be, so that people can opine their views.