(1)The Municipality may, for the purpose of receiving storing, treating processing and disposing solid wastes or converting such solid wastes into compost or other matter, construct, acqqire, operate, maintain, develop and manage any work within or outside the Municipal area and run it on a commercial basis.(2)The Municipality may cause to be utilised solid wastes for filling up any well, tank or low land on a commercial basis within or out side the Municipal area.
