Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(d) in Tamil Nadu Timber Transit Rules, 1968 (d)Permits shall be issued strictly in the serial order. A fresh permit book shall not be opened before the book in use has been completed and exhausted.
