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Allahabad High Court

Yoginder Singh,M/S.Globe Satelite ... vs State Of U.P.Through Secy. ... on 4 March, 2020

Author: Narendra Kumar Johari

Bench: Narendra Kumar Johari





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 2390 of 2000
 

 
Petitioner :- Yoginder Singh,M/S.Globe Satelite Cable T.V.Network Aligarh
 
Respondent :- State Of U.P.Through Secy. Institutional Finance Lucknow
 
Counsel for Petitioner :- J.N.Mathur
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Ved Prakash Vaish,J.
 

Hon'ble Narendra Kumar Johari,J.

List has been revised.

Sri Raj Baksh Singh, learned Additional Chief Standing Counsel for the respondent is present.

No one has appeared on behalf of the petitioner.

On perusal of file, it is revealed that the petition is pending since 2000.

No one appeared on behalf of the petitioner on 29.01.2020 and 12.02.2020.

Vide order dated 12.02.2020, the case was adjourned to 04.03.2020 peremptorily.

Today, the case has been shown peremptorily in the cause list, but no one has appeared on behalf of the petitioner to press the petition despite the fact that the case has been called twice.

Accordingly, the writ petition is dismissed in default.

(Narendra Kumar Johari, J.) (Ved Prakash Vaish, J.) Order Date :- 4.3.2020 Darpan Sharma