Gujarat High Court
M/S Century Copper Rod Pvt. Ltd. vs The Assistant Commissioner, Central ... on 2 July, 2021
Author: Vikram Nath
Bench: Vikram Nath, Biren Vaishnav
C/CA/1555/2020 ORDER DATED: 02/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL APPLICATION NO. 1555 of 2020
In
R/TAX APPEAL NO. 139 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 8225 of 2020
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THE COMMISSIONER
Versus
M/S CENTURY COPPER ROD PVT. LTD.
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Appearance:
MR. PARTH H BHATT(6381) for the Applicant(s) No. 1
MR D K TRIVEDI(5283) for the Respondent(s) No. 1
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CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
VIKRAM NATH
and
HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 02/07/2021
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH) ORDER IN CIVIL APPLICATION NO.1555 OF 2020
1. Heard Shri Devang Vyas learned Additional Solicitor General and Shri Nikunt Raval learned counsels for the department-appellant and Shri D.K.Trivedi learned counsel for the respondent.
2. Shri D.K.Trivedi prays for and is granted two weeks time to file affidavit-in-reply in the delay condonation matter.
3. List on 19.07.2021.
ORDER IN SPECIAL CIVIL APPLICATION NO. 8225 OF 2020 Stand over to 19.07.2021.
(VIKRAM NATH, CJ) (BIREN VAISHNAV, J) ANKIT SHAH Page 1 of 1 Downloaded on : Tue Jul 20 21:39:10 IST 2021